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Del HC Upholds PPVFR Authority’s Order of Revocation of PepsiCo’s Registration for Potato Variety - (10 Jul 2023)

INTELLECTUAL PROPERTY RIGHTS

Delhi High Court has upheld the order passed by Protection of Plant Varieties and Farmers Rights (PPVFR) Authority that revoked the Pepsico India’s registration for a potato variety used for making Lay’s chips.

Tags : DELHI HIGH COURT   PLANT VARIETIES   PEPSICO INDIA   POTATO  

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