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SC Extends Interim Bail Granted to Satyendar Jain in Money Laundering Case on Medical Grounds - (10 Jul 2023)

CRIMINAL

Supreme Court has extended the interim bail granted to former cabinet minister of the Delhi Government Satyendar Jain in the money laundering case on medical grounds.

Tags : SUPREME COURT   INTERIM BAIL   SATYENDAR JAIN  

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