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Canada Court: Thumbs Up Emoji Amounts to Agreement - (10 Jul 2023)

CONTRACT

Canada Court while observing that ‘Thumbs Up’ emoji is an action in electronic form that can be used to express acceptance under Electronic Information and Documents Act, 2000, SS 2000, has held that the use of emoji in response to contract will amount to binding acceptance under a legal contract.

Tags : CANADA COURT   THUMBS UP EMOJI   CONTRACT   ACCEPTANCE  

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