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Guj HC Dismisses Rahul Gandhi’s Plea for Suspension of Sentence in Modi-Thieves' Remark Case - (07 Jul 2023)

CRIMINAL

Gujarat High Court has dismissed Congress leader Rahul Gandhi’s petition for suspension of his conviction in the defamation case over ‘Modi-Thieves' Remark. The Court observed that the conviction is just, proper and legal.

Tags : GUJARAT HIGH COURT   RAHUL GANDHI   MODI-THIEVES' REMARK CASE  

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