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Cal HC to Central Forces: Remain in State for 10 Days After Declaration of Panchayat Elections - (07 Jul 2023)

CIVIL

Calcutta High Court has directed Central Armed Forces to remain in the State after declaration of results in the West Bengal Panchayat Elections 2023 on the 12th of July, for a period of ten days.

Tags : CALCUTTA HIGH COURT   PANCHAYAT ELECTIONS   CENTRAL FORCES  

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