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Del HC: It is Anathema in this Day to Diminish Autonomous Status of a Woman - (07 Jul 2023)

PROPERTY

Delhi High Court has observed that it is anathema in this day and age to diminish the autonomous status of a woman by treating her merely as an adjunct to her husband, least of all in relation to what the law recognizes to be her absolute property.

Tags : DELHI HIGH COURT   PROPERTY   WOMAN   AUTONOMOUS  

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