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Del HC Upholds Validity of Rules Prescribing Colour/Description of Uniform for Auto/Taxi Drivers - (06 Jul 2023)

MOTOR VEHICLES

Delhi High Court has upheld the validity of Rule 7 of the Delhi Motor Vehicle Rules, 1993, which prescribes that an auto rickshaw driver shall wear a khaki uniform with a name plate and observed that there exists no ambiguity in the same.

Tags : DELHI HIGH COURT   UNIFORM   AUTO RICKSHAW   TAXI  

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