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Del HC: Pattern of Marrying Rape Victim to Evade Charges & Later Abandoning her is Disturbing - (06 Jul 2023)

CRIMINAL

Delhi High Court has observed that it is shocking that numerous cases have come to light where the accused deceitfully enters into a marriage under the guise of willingness to evade criminal prosecution, and the accused heartlessly deserts the victim within a few months.

Tags : DELHI HIGH COURT   RAPE VICTIM   MARRIAGE   ABANDON  

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