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Meghalaya HC Expresses Concern Over 50% Electricity Deficit in the State - (06 Jul 2023)

CIVIL

Meghalaya High Court while expressing serious concerns and observing that it is completely unacceptable that the quantum of deficit would be in excess of 50 per cent, has emphasized on the need for the exploration and implementation of small capacity hydro electricity generation projects.

Tags : MEGHALAYA HIGH COURT   ELECTRICITY DEFICIT  

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