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SC Sentences Four Accused in 1996 Lajpat Nagar Bomb Blast Case to Life Imprisonment - (06 Jul 2023)

CRIMINAL

Supreme Court while upholding the conviction of two accused in 1996 Lajpat Nagar bomb blast case and sentencing them to life imprisonment without remission, has restored the conviction of two other accused who were previously discharged by Delhi High Court and sentenced them to life imprisonment.

Tags : SUPREME COURT   LAJPAT NAGAR BOMB BLAST CASE   LIFE IMPRISONMENT  

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