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HP HC Orders Action Against Officials Who Failed to Prevent Illegal Dumping of Muck in Forest Areas - (06 Jul 2023)

ENVIRONMENT

Himachal Pradesh High Court has ordered disciplinary action against government officials for their failure to prevent the illegal dumping of muck in forest and catchment areas near Motla village in Chamba, resulting in untold misery to the residents of village, Motla.

Tags : HIMACHAL PRADESH HIGH COURT   ILLEGAL DUMPING   FOREST   DISCIPLINARY ACTION   OFFICIALS  

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