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SC: Disturbing to See Trend of Projecting Civil Financial Disputes as Criminal Matters - (06 Jul 2023)

CRIMINAL

Supreme Court has observed that despite judgments of Apex Court in the case of Priyanka Srivastava vs. State of U.P (MANU/SC/0344/2015) & Vijay Kumar Ghai vs. State of W.B (MANU/SC/0348/2022), it is disturbing to see continuing trend of projecting purely civil financial dispute as criminal matter.

Tags : SUPREME COURT   CIVIL FINANCIAL DISPUTES   CRIMINAL MATTERS   TREND  

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