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Patna HC Stays Proceedings Against Rahul Gandhi till January 12 in Modi Surname Defamation Case - (05 Jul 2023)

CRIMINAL

Patna High Court has stayed proceedings in a criminal defamation case against Rahul Gandhi filed by Rajya Sabha MP Sushil Kumar Modi over Rahul Gandhi's 'Modi-Theives' remark, until January 12, 2024.

Tags : PATNA HIGH COURT   CRIMINAL DEFAMATION   RAHUL GANDHI   MODI SURNAME CASE  

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