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Del. HC: Baseless Targeting of Doctors is Bound to Seriously Prejudice Public Interest - (04 Jul 2023)

CIVIL

Delhi High Court while observing that baseless targeting of doctors, unmindful of the consequences, is bound to seriously prejudice public interest, has held that striking off name of a doctor from the Indian Medical Register “partakes character of a civil death”.

Tags : DELHI HIGH COURT   DOCTOR   BASELESS ALLEGATIONS  

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