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SC to Del. Govt.: File Affidavit Disclosing Funds Used for Advertisements in Last 3 Financial Years - (04 Jul 2023)

CIVIL

Supreme Court has directed Delhi Government to file an affidavit setting forth funds utilized for advertisements by the State in last three financial years. The Order came after the Bench was informed that the State is not making contribution towards RRTS Project due to budgetary constraints.

Tags : SUPREME COURT   AFFIDAVIT   ADVERTISEMENT   DELHI GOVERNMENT   RRTS PROJECT  

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