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Bombay HC Stops a Lounge Bar in Belgaum from Using Name “Blu Frog” - (10 May 2016)

Bombay HC restrained operation of lounge bar named “Blu Frog” at a Mall in Belgaum under that name and logo, stating that merely dropping letter 'e' does not take away from the fact that it is tapping in on the credentials of legendary nightclub “Blue Frog”.

Tags : BOMBAY HC   BLU FROG  

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