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Delhi HC Rejects Manish Sisodia’s Bail Plea in PMLA Case - (04 Jul 2023)

CRIMINAL

Delhi High Court has denied bail to Manish Sisodia and other co-accuseds Hyderabad businessman Abhishek Boinpally, AAP’s communications incharge Vijay Nair and General Manager of Pernod Ricard India Benoy Babu, in the PMLA case related to the implementation of previous liquor policy in Delhi.

Tags : DELHI HIGH COURT   LIQUOR POLICY   MANISH SISODIA   BAIL  

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