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SC to Manipur Govt.: Provide Updated Status Report Regarding Present Position of the Violent Clashes - (03 Jul 2023)

CIVIL

Supreme Court has sought for an updated status report from the State of Manipur regarding the present position of the violent clashes between communities which erupted in the State, after contrary claims by State & Tribal Forum regarding normalcy.

Tags : SUPREME COURT   MANIPUR   VIOLENT CLASHES  

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