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CBDT Announces Aug 31 as Last Date for Clearing Pending ITRs, Refunds - (09 May 2016)

Central Board of Direct Taxes (CBDT) has declared August 31 as deadline for taxpayers whose ITRs for six assessment years between 2009-10 and 2014-15 are pending for processing and issuance of refunds due to issues of non-filing of ITR-V acknowledgement form at its Bengaluru-based collection centre.

Tags : CENTRAL BOARD OF DIRECT TAXES   ITRS  

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