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Madras HC: All Women Police Stations are reduced to Stations of Corruption - (30 Jun 2023)

CRIMINAL

Madras High Court while directing DGP to fine tune the system and bring stations back to their original alacrity, has remarked that it is disappointing that institutions which has been introduced to contribute towards comity of society has reduced itself into shameless Kangaroo Courts.

Tags : MADRAS HIGH COURT   WOMEN POLICE STATIONS   CORRUPTION  

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