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Guj. HC Allows Gujarat University to Start 3 Years LLB Course - (29 Jun 2023)

EDUCATION

Gujarat High Court has allowed Gujarat University to start admission process for students who intend to join 3 Year LLB Course in the Institutions in question, however students would be made aware about the present petitions challenging the aspect of de-recognition pending before Court.

Tags : GUJARAT HIGH COURT   GUJARAT UNIVERSITY   GUJARAT UNIVERSITY   DE-RECOGNITION  

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