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SC Directs Principal Secretary to Act as Observer of Floor Test - (09 May 2016)

SC has made appointment of a neutral observer necessary for floor test of Uttarakhand Assembly on May 10 and ordered Principal Secretary, Legal and Parliamentary Affairs of State, to watch it as court-appointed observer with a sense of absolute objectivity and singularity of purpose of neutrality.

Tags : SC   UTTARAKHAND ASSEMBLY  

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