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Kar HC to MEA: Make Diplomatic Interaction to Avoid Any Prejudice to Indian Convicted in Saudi Arabia - (28 Jun 2023)

CIVIL

Karnataka High Court has directed Ministry of External Affairs (MEA) to cause diplomatic level interaction so that the Indian Citizen concerned will not be put to prejudice in haste, when further investigation is being undertaken by jurisdictional police.

Tags : KARNATAKA HIGH COURT   MEA   DIPLOMATIC INTERACTION  

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