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Mad. HC: Pedigree Based on Caste Will Have No Role to Play in Appointment of Archaka in Temple - (27 Jun 2023)

TRUSTS AND SOCIETIES

Madras High Court has observed that it is always left open to Trustees to appoint Archakas in Agamic temples by ensuring that he are well-versed, properly trained and qualified, however, caste will have no role to play in appointment of Archaka if person so selected otherwise satisfies requirements.

Tags : MADRAS HIGH COURT   ARCHAKA   TEMPLE   APPOINTMENT   CASTE  

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