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Delhi HC Upholds Conviction of UP Cops in 2006 Custodial Death Case of a 26 Year Old - (27 Jun 2023)

CRIMINAL

Delhi High Court has upheld the conviction awarded to six cops in Uttar Pradesh in the case of death due to custodial torture of a young 26 years old man in 2006.

Tags : DELHI HIGH COURT   CUSTODIAL DEATH   CONVICTION  

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