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Guj. HC Stays Admission in Law Colleges Affiliated With Gujarat University Till June 28 - (26 Jun 2023)

EDUCATION

Gujarat High Court has directed Gujarat University not allot any students any of the law colleges affiliated with Gujarat University, in response to the Bar Council of India's (BCI) recent cancellation of recognition for these institutions.

Tags : GUJARAT HIGH COURT   GUJARAT UNIVERSITY   LAW COLLEGES   ADMISSION  

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