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Ker. HC Allows Restoration of PIL Seeking Enactment of Law Against Superstition & Human Sacrifice - (26 Jun 2023)

CIVIL

Kerala High Court has allowed restoration of a PIL seeking direction to be issued to State to consider enactment and implementation of ‘Kerala Prevention of Eradication of Inhuman Evil Practices, Sorcery and Black Magic Bill, 2019'.

Tags : KERALA HIGH COURT   RESTORATION   PIL   HUMAN SACRIFICE   ENACTMENT  

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