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Ker HC: Can’t Discourage Use of AI Cameras for Detecting Road Violations Over Corruption Allegations - (26 Jun 2023)

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Kerala High Court has held that even though there may be objections regarding transparency of the project and even corruption allegations, the use of Artificial Intelligence (AI) Cameras for detecting road violations can’t be discouraged, and all those issues are to be dealt with separately.

Tags : KERALA HIGH COURT   AI CAMERAS   ROAD VIOLATIONS   CORRUPTION  

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