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Ker. HC to State: Constitute Committee to Introduce Safe Sex Education - (26 Jun 2023)

CIVIL

Kerala High Court while observing that ‘safe sex education’ among the youth is the need of the hour, has suggested State government to constituting a committee and introducing ‘safe sex education’ in school and college curriculums.

Tags : KERALA HIGH COURT   SAFE SEX EDUCATION   COMMITTEE  

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