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Madras HC: Untouchability Includes All Forms of Social Ostracism, Not Merely Caste-Based Practice - (26 Jun 2023)

CONSTITUTION

Madras High Court has observed that Untouchability goes beyond the specific Caste-based practice and includes all practices of social ostracism and exclusion that have their bases in ritual ideas of purity/pollution and hierarchy/subordination.

Tags : MADRAS HIGH COURT   UNTOUCHABILITY   CASTE-BASED   SOCIAL OSTRACISM  

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