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Bom HC to Local Planning Authority: Ensure separate clean drinking water in Taloja Central Prison - (23 Jun 2023)

CIVIL

Bombay High Court while hearing a petition that alleged severe water shortage with inmates receiving just 1-1.5 buckets of unclean water a day for drinking, has directed local planning authority and prison officials to ensure separate clean drinking water for Taloja Central prison inmates.

Tags : BOMBAY HIGH COURT   TALOJA CENTRAL PRISON   CLEAN DRINKING WATER  

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