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Cal. HC to SEC: Requisition Deployment of Additional Paramilitary Forces for WB Panchayat Election - (22 Jun 2023)

ELECTION

Calcutta High Court has directed West Bengal State Election Commission (SEC) o requisition the deployment of additional central paramilitary forces for the Panchayat Elections 2023 and also observed that polls should be stopped if the bloodbath continues.

Tags : CALCUTTA HIGH COURT   PARAMILITARY FORCES   PANCHAYAT ELECTION  

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