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Gau. HC to Arunachal Govt: Expedite Establishing of Control Centre for Police Station CCTVS - (19 Jun 2023)

CIVIL

Gauhati High Court has directed Arunachal Pradesh government to expedite the process of establishing comprehensive CCTV system in all police stations across the state with the data being monitored by a centrally located control room.

Tags : GAUHATI HIGH COURT   ARUNACHAL PRADESH   CCTV   CENTRALIZED SYSTEM  

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