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Uttarakhand HC to State: Explain Inaction in Preparing Tourism Development Plan for Doon Valley - (16 Jun 2023)

CIVIL

Uttarakhand High Court while observing failure on the part of the State Department for Tourism in preparing Tourism Development Plan for Doon Valley, thus defeating statutory Notification issued in 1989, has directed State to explain the inaction on part of State.

Tags : UTTARAKHAND HIGH COURT   TOURISM DEVELOPMENT PLAN   DOON VALLEY  

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