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Uttarakhand HC Directs State to Maintain Law & Order Amid Communal Tensions in the State - (16 Jun 2023)

CIVIL

Uttarakhand High Court has directed State to ensure that law and order is maintained in all parts of the state amid spike in communal tension and also asked political parties to refrain from engaging in social media debates to avoid any flare up on social media.

Tags : UTTARAKHAND HIGH COURT   COMMUNAL TENSIONS   LAW & ORDER  

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