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All. HC Grants Interim Stay on Broadcast of Al Jazeera's Documentary 'India: Who Lit The Fuse' - (15 Jun 2023)

MEDIA AND COMMUNICATION

Allahabad High Court while granting interim stay on broadcast of Al Jazeera’s documentary ‘India: Who lit the Fuse?’ in view of consequences that may occur following its telecast, has directed Centre to ensure that broadcast is not allowed until content is examined by competent authority.

Tags : ALLAHABAD HIGH COURT   AL JAZEERA   DOCUMENTARY   STAY  

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