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Ker. HC to Travancore Devaswom Board: Take Steps to Improve Health Conditions of Temple Cows - (13 Jun 2023)

CIVIL

Kerala High Court while considering suo motu proceedings initiated on the basis of news report highlighting lack of proper care for cows in temple Goshala, has issued directive to Travancore Devaswom Board to take immediate measures to improve the heath conditions of cows and bulls in goshala.

Tags : KERALA HIGH COURT   TRAVANCORE DEVASWOM BOARD   COWS   CONDITION  

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