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SC Stays Del. HC’s Order Allowing Operation of Rapido and Uber’s Bike Taxi in Delhi - (13 Jun 2023)

COMMERCIAL

Supreme Court has stayed Delhi High Court’s order that allowed bike-taxi aggregators Uber and Rapido to operate without aggregators’ license in Delhi, and passed an interim order staying the operations till finalization of a policy on the same by Delhi Government.

Tags : SUPREME COURT   BIKE-TAXI   DELHI   POLICY  

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