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Ker HC to Municipal Corp.: Provide Complaint No. to Citizens to Report Unauthorized Waste Dumping - (09 Jun 2023)

CIVIL

Kerala High Court has directed Municipal Corporations to provide citizens a contact number which can be used to alert authorities of unauthorised waste dumping in their area, in order to facilitate prompt actions.

Tags : KERALA HIGH COURT   MUNICIPAL CORPORATIONS   UNAUTHORIZED WASTE DUMPING  

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