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Ker HC to State: Consider Representation by CBSE Schools Assoc. Against Proposed Fee Regulatory Comm. - (09 Jun 2023)

EDUCATION

Kerala High Court has directed State to consider representations filed by Kerala CBSE School Management Association challenging proposed guidelines framed for setting up Fee Regulatory Committee and fixing fee in CBSE/ICSE affiliated schools and unaided schools that follow Kerala State syllabus.

Tags : KERALA HIGH COURT   FEE   REGULATORY COMMITTEE   GUIDELINES  

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