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Gauhati HC Quashes Notification Prohibiting Sale of Dog Meat in Nagaland - (07 Jun 2023)

COMMERCIAL

Gauhati High Court has quashed the notification issued by Chief Secretary, Nagaland Government that banned the commercial import, trading of dogs, dog markets and commercial sale of dog meat in markets and dine-in restaurants in the State.

Tags : GAUHATI HIGH COURT   NOTIFICATION   PROHIBITION   DOG MEAT  

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