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Kar. HC: Hereditary Archakship Conferred Only on Paternal Line and Not Maternal Line - (07 Jun 2023)

FAMILY

Karnataka High Court has held that in order to claim the post of hereditary archak, the line of succession should be on the paternal side and not on the maternal side.

Tags : KARNATAKA HIGH COURT   HEREDITARY ARCHAKSHIP   SUCCESSION   PATERNAL LINE  

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