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P&H HC to State: Ensure Unhindered Traffic on NH 44 - (07 Jun 2023)

CIVIL

Punjab and Haryana High Court has directed State government to ensure free movement of traffic on the national highway 44 without any hindrance, so that the public at large, is not put to any kind of inconvenience.

Tags : PUNJAB AND HARYANA HIGH COURT   TRAFFIC   NH44  

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