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Delhi HC Denies Interim Bail to Manish Sisodia in PMLA Case - (06 Jun 2023)

CRIMINAL

Delhi High Court has denied interim bail to Manish Sisodia in the PMLA case related to implementation of previous liquor policy in Delhi and observed that allegations against Sisodia are serious and nature, and considering the totality of facts and circumstances, he can’t be granted bail.

Tags : DELHI HIGH COURT   BAIL   MANISH SISODIA   PMLA  

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