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Bom HC Directs 2 Influencers to Take Down Defamatory Content Against Covishield Vaccine Manufacturer - (05 Jun 2023)

CYBER LAWS

Bombay High Court has directed two social media influencers to take down prima facie defamatory content against Covishield vaccine manufacturer Serum Institute of India and its CEO Adar Poonawala in a Rs. 100 crore defamation suit.

Tags : BOMBAY HIGH COURT   COVISHIELD VACCINE   ADAR POONAWALA   DEFAMATION   INFLUENCERS  

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