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Raj. HC: Plastic Coated Papers Come Within Ambit of Single-Use Plastic Items - (05 Jun 2023)

ENVIRONMENT

Rajasthan High Court has held that ‘plastic coated paper’ which is also used as a raw material for laminated paper cups, will come within the ambit of notification banning single-use plastic items under Plastic Waste Management Rules of 2016.

Tags : RAJASTHAN HIGH COURT   PLASTIC COATED PAPERS   SINGLE-USE PLASTIC   BAN  

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