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Del HC: Don’t Insists on Requirement of Fitment of Speed Governors in Vehicles for G20 Submit Guests - (05 Jun 2023)

MOTOR VEHICLES

Delhi High Court has directed State to not insist on the requirement of fitment of speed governors in high-end vehicles to be used as taxis for the guests attending the G20 summit to be held in Delhi this year.

Tags : DELHI HIGH COURT   G20 SUBMIT   SPEED GOVERNORS   VEHICLES  

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