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NGT Orders Installation of Rain Water Harvesting System in All Government Construction Projects - (21 Aug 2015)

National Green Tribunal (NGT) has ordered Centre, Delhi Govt and all civic authorities to ensure that rain water harvesting systems are installed in every project including flyovers, bridges or any other construction activity carried out by Government.

Tags : NATIONAL GREEN TRIBUNAL  RAIN WATER HARVESTING SYSTEM  DELHI GOVT  

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