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Madras HC Upholds Conviction of Accused in Gokulraj Murder Case - (05 Jun 2023)

CRIMINAL

Madras High Court while upholding the conviction of life imprisonment of eight accused in the Gokul Raj murder case and altering the conviction against two other accused to imprisonment of five years, has observed that accused in this case were under the influence of a demon called caste.

Tags : MADRAS HIGH COURT   GOKULRAJ MURDER CASE   CONVICTION   CASTE  

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