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Kerala HC Directs Kollam Police to Probe Alleged Forgery of NEET Score Card of Candidate - (02 Jun 2023)

EDUCATION

Kerala High Court has directed the District Police Chief, Kollam, to conduct an enquiry in the matter of alleged manipulation in the National Eligibility Cum Entrance Test (NEET) scorecard of a candidate.

Tags : KERALA HIGH COURT   NATIONAL ELIGIBILITY CUM ENTRANCE TEST   NEET  

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